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[Cites 0, Cited by 0] [Section 27(9)] [Section 27] [Entire Act]

State of Tamilnadu - Subsection

Section 27(9)(i) in Tamil Nadu Electricity Regulatory Commission Tamil Nadu Electricity Distribution Code

(i)For all LT three phase services other than domestic and agricultural category, when the contracted demand exceeds 18.6 KW (25 HP), the meter in the service shall have the KW demand recording facility.