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[Cites 0, Cited by 0] [Section 30(5)] [Section 30] [Entire Act]

State of Uttar Pradesh - Subsection

Section 30(5)(b) in The U.P. Harcourt Butler Technical University Act, 2016

(b)may advise the Executive Council on all academic matters including matters relating to co-ordination of the working of the Boards of Studies, and examinations conducted by the University;