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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Uttar Pradesh - Subsection

Section 30(5) in The U.P. Harcourt Butler Technical University Act, 2016

(5)The Academic Council shall be the principal academic body of the University for providing academic feed back to the University on current and future academic programmes. Subject to the provisions of this Act, the Council -
(a)shall have the control and general regulation of, and be responsible for the maintenance of the standard of instructions, and education carried on or imparted in the University;
(b)may advise the Executive Council on all academic matters including matters relating to co-ordination of the working of the Boards of Studies, and examinations conducted by the University;
(c)shall report suitable matters of academic irregularities to Executive Council for administrative action;
(d)shall consider matters referred to it by the Executive Council;
(e)shall have such powers and duties as may be prescribed.