Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 151(1)] [Section 151] [Entire Act] State of Goa - Subsection Section 151(1)(a) in The Goa, Daman And Diu Land Revenue Code, 1968 (a)for payment to the purchaser a sum equal to five per cent. of the purchase money;