Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 12 in The Rajasthan Financial Corporation Staff (Revised Pay Scales) Regulations, 1983

12. Adjustment of Interim Relief.

- Interim Relief sanctioned and paid with effect from 1-6-1981 shall be adjusted in full against the amount of pay and allowances admissible as a result of fixation of pay in the Revised pay scale.