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State of West Bengal - Section

Section 28 in Police Regulations, Calcutta, 1968

28. Confidential report books shall be sent to the Commissioner. - (a) Deputy Commissioners shall send to the Commissioner (by name) in April each year, copies of the confidential report books of all confirmed Inspectors including officiating Assistant Commissioners.

(b)As soon as an Inspector is confirmed in the rank of Assistant Commissioner the original confidential report book of that officer should be sent to the Commissioner for record.