Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of West Bengal - Subsection Section 28(b) in Police Regulations, Calcutta, 1968 (b)As soon as an Inspector is confirmed in the rank of Assistant Commissioner the original confidential report book of that officer should be sent to the Commissioner for record.
