Himachal Pradesh High Court
M.C. Shimla vs . Resident Welfare Association on 19 July, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
.
M.C. Shimla vs. Resident Welfare Association Housing Board Colony CR No.8 of 2021 19.07.2023 Present: Mr. Anil Chauhan, Advocate, for the petitioner.
Mr. Parveen Chauhan, Advocate vice Mr. Y.P. Sood, Advocate, for the respondent. r Since arguing counsel representing the respondent is not available on account of death in his family, prayer has been made on his behalf for adjournment.
Allowed, as not opposed.
List on 31.08.2023.
(Sandeep Sharma) Judge 19th July, 2023 (reena) ::: Downloaded on - 19/07/2023 21:22:33 :::CIS