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Bombay Presidency - Section

Section 24 in Court of Examiners of Homoeopathic and Biochemic Systems of Medicine, Bombay Examinations (Admissions to Conduct of Appointment of Examiners, Paper-setters, fees to be paid etc.) By-laws, 1987

24.

For revaluation of answer-books the Court of Examiners of Homoeopathic and Biochemic Systems of Medicine, Bombay, Examinations (Revaluation of Answer-Books) By-laws, 1985, (The By-laws published under Government Notification, Medical Education and Drugs Department No. MHB. 1685-441/CR-348-85-MED-8, dated the 25th February. 1986) shall apply.