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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Rajasthan - Subsection

Section 23(6) in Statutes of the Jodhpur National University, Jodhpur, 2010

(6)Subject to clauses (1) and (2), the Board of Management may likewise establish or abolish posts for different categories of research fellows / scholars / associates, and technical staff and determine the eligibility criteria and selection process :Provided that the eligibility criteria, selection process and other terms and conditions shall always take into account the norms laid down by the University Grants Commissions and other Regulatory Bodies, as applicable.