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State of Rajasthan - Section

Section 23 in Statutes of the Jodhpur National University, Jodhpur, 2010

23. Teachers and Other Academic Staff.

(1)There shall be the following categories of teachers:
(a)Professors;
(b)Associate Professors; and
(c)Assistant Professors.
(2)There shall be following categories of teachers of Physical Education:
(a)Director of Physical Education;
(b)Deputy Director of Physical Education; and
(c)Assistant Director of Physical Education.
(3)The categories of teachers, other teaching and research staff, their designations, respective eligibility criteria/qualifications, selection processes, terms and conditions of service, and duties and functions of each category of teachers shall be in accordance with the Guidelines laid down in Schedule III.
(4)The Board of Management may require the teachers to perform, in an honorary capacity, duties in relation to the University activities, in addition to those that they are required to perform as teachers in their respective disciplines.
(5)Subject to clauses (1) and (2), the Board of Management may establish or abolish posts for different categories of teachers from time to time, on the basis of recommendations of the Academic Council.
(6)Subject to clauses (1) and (2), the Board of Management may likewise establish or abolish posts for different categories of research fellows / scholars / associates, and technical staff and determine the eligibility criteria and selection process :Provided that the eligibility criteria, selection process and other terms and conditions shall always take into account the norms laid down by the University Grants Commissions and other Regulatory Bodies, as applicable.