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[Cites 0, Cited by 0] [Section 50] [Entire Act]

Union of India - Subsection

Section 50(a) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(a)in Form AS-1, if the application is in respect of a license in Form-LS-1A to store compressed gas in pressure vessels and in Form LS-1B to store and dispense Auto LPG as automotive fuel;