Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 76FF(2)] [Section 76FF] [Entire Act]

State of Karnataka - Subsection

Section 76FF(2)(viii) in Karnataka Town and Country Planning Act, 1961

(viii)in land reserved for parks, playgrounds, open space or for providing civic amenities.