Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(xxii) in The Faridabad Complex Water-Supply Bye-laws

(xxii)"watering pipe" means an overflow pipe so fixed that its outlet is in an exposed and conspicuous position whether the discharge of any water therefrom may be readily seen