Himachal Pradesh High Court
United India Insurance Company Ltd. vs . Dev Raj Patial on 19 September, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
United India Insurance Company Ltd. Vs. Dev Raj Patial .
FAO No. 574 of 2016 19.09.2022 Present: Mr. Jagjeet Singh Bagga,, Advocate, for the appellant.
Mr. Sudhir Bhatnagar, Mr. Narender Guleria, Additional Advocate Generals, with Ms. Svaneel Jaswal, Deputy Advocate General, for the respondent.
r to Ms. Suman Thakur, Advocate, for respondent No.1 Mr. Prantav Sharma, Advocate, for respondents Nos. 3(a).
Learned counsel for the appellant states that application for seeking permission to place on record additional documents is stated to have been filed. However, the same is not on record. Registry is directed to trace the same and place on record, if in order. List thereafter.
(Sandeep Sharma) Judge September 19, 2022 (subhash) ::: Downloaded on - 20/09/2022 20:05:52 :::CIS