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[Section 4]
[Entire Act]
Union of India - Subsection
Section 4(3) in The Merchant Shipping (Continuous Discharge Certificate-cum-Seafarer's Identity Document) Rules, 2001
| (i) | For Deck, Engine and Catering (Saloon) Trainees | Xth standard passed |
| (ii) | For Utility Hands | VIII standard passed |
| (iii) | For Petty Officer | Xth Std. Passed with respective tradeCertificate) NT.C) or National Apprenticeship Certificate.(NAC)or Diploma Certificate approved by the National Council forVocational Training (NCVT) or All (Inida Counicl for TechnicalEducation . (AICTE)Thr minimum duration of the courses from anyone of the above institutes shall be two years. |
| (iv) | For Purser/ship's clerk | A graduate with knoweedge of accountancy andcomputer operation. |
| (v) | For Electrical and Electronic Officer. | A Diploma or Degree in respective Branch from aGovernemnt recognized university |