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State of Tamilnadu - Section

Section 5 in The Tamil Nadu Municipal Corporations Engineering and Water Supply Service Rules, 1996

5. Ratio between direct recruitment of Assistant Engineers and appointment of Junior Engineers by promotion.

- For the purpose of filling up of the vacancies in the posts of Assistant Executive Engineers, the posts of Assistant Engineers and Junior Engineers shall be considered as a single category. The ratio of appointment of Assistant Engineer by direct recruitment and by promotion from the post of Technical Assistant to the post of Junior Engineer shall be 3 :1.