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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(45) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(45)"Rated Voltage" means the design voltage at which the transmission or distribution system is designed to operate or such lower voltage at which the line is charged, for the time being, in consultation with long-term transmission customers or Users;