Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Punjab - Subsection Section 22(b) in The Punjab Co-operative Societies Rules, 1963 (b)[ .... .... ... ... ... ... ... ...] [Clause (b) 1 of rule 22 omitted by Punjab Government Gazette Notification dated October 14, 1969 (Section 5)]
