Section 22 in The Punjab Co-operative Societies Rules, 1963
22.
[Power of general meeting.] [Word substituted by the Punjab Government Gazette Notification dated October 14, 1974 (Section 3)] [Section 85 (2) (vii) and (x)] - Without prejudice to the provisions of section 24, the general meeting alone shall have the power to transact the following business:-(a)[ fixing the maximum credit limit of the Co-operative Society having 1000 or less members subject to the approval of the Registrar.] [Clause substituted by the Punjab Government Gazette Notification dated September 3, 1965 (Section 2)](b)[ .... .... ... ... ... ... ... ...] [Clause (b) 1 of rule 22 omitted by Punjab Government Gazette Notification dated October 14, 1969 (Section 5)](c)expulsion of the members.
