Section 37(1) in The Delhi School Education Rules, 1973
(1)The following shall be the disciplinary measures which may be adopted by a school in dealing with:-(a)all students:-(i)detention during the break, for neglect of class work, but no detention shall be made after the school hours,(ii)corporal punishment,(b)students who have attained the age of fourteen years-(i)fine,(ii)expulsion,(iii)rustication,
