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[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

NCT Delhi - Subsection

Section 37(1)(a) in The Delhi School Education Rules, 1973

(a)all students:-
(i)detention during the break, for neglect of class work, but no detention shall be made after the school hours,
(ii)corporal punishment,