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State of Haryana - Section
Section 10 in The Haryana Ceiling on Land Holdings Rules, 1973
10. hectares on conversion into 'C' category land comes to
| He is to get (21.8 - 12.85) = 8.95 hectares of 'C' category out of 15 hectares i.e.| 8.9523.54| X| 15 = 5.7 hectares. |