Section 10(2) in The Haryana Ceiling on Land Holdings Rules, 1973

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State of Haryana - Subsection

Section 10(2) in The Haryana Ceiling on Land Holdings Rules, 1973

2.85X 2 + 7.15 = 12.85 hectares.

He is to get (21.8 - 12.85) = 8.95 hectares of 'C' category out of 15 hectares i.e.| 8.9523.54| X| 15 = 5.7 hectares.

Permissible area = 5.7 + 10.0 = 15.7 hectares.Surplus area = 25 - 15.7 = 9.3 hectares.