Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 10 in The Rajasthan Financial Corporation (Staff) Regulations, 1958

10. Age.

- The age of a person at the time of his first appointment to the service of the Corporation shall not ordinarily exceed 25 years provided that the appointing authority may in special cases appoint or authorise the appointment of persons above the said age limit to obtain the service of the experienced staff.