Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 9 in West Bengal Electrical Licensing Rules, 2017 9. Chairman of the meeting. - The President or, in his absence, such one of the members present and elected at the meeting, shall be the Chairman of the meeting.
