Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 76] [Entire Act] State of Punjab - Subsection Section 76(3) in The Punjab Factory Rules, 1952 (3)The Manager shall, in consultation with the Works Committees, if any, determine and supervise the procedure for elections to the Canteen Managing Committee.
