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[Cites 0, Cited by 0] [Section 11] [Entire Act]

NCT Delhi - Subsection

Section 11(1) in The Delhi Electricity Regulatory Commission (Terms and Conditions for Determination of Wheeling Tariff and Retail Supply Tariff) Regulations, 2011

(1)Performance review and adjustment of variations of the Distribution Licensees for year FY 2011-12 shall be considered during the Control Period in accordance with the applicable MYT Regulations for that period.