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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(1) in The Hooghly River Bridge Act, 1969

(1)The Commissioners may appoint such officers and other employees as they consider necessary for the efficient performance of their functions under this Act:Provided that no post carrying a monthly salary of rupees one thousand or more shall be created or abolished without the prior approval of the State Government.