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Himachal Pradesh High Court

M/S Amba Shakti Ispat Ltd. vs . Union Of India & Others on 17 May, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

M/s Amba Shakti Ispat Ltd. Vs. Union of India & others .

CWP No. 8977 of 2022 17.05.2023 Present Mr. Vishal Singh Thakur, proxy Counsel, for the petitioner.

Mr. Balram Sharma, DSGI, for respondents No. 1, 4 & 5.

Mr. Anup Rattan, Advocate General with Mr. Ramakant Sharma, Additional Advocate General, Mr. J.S. Guleria & Ms. Priyanka Chauhan, Deputy Advocates General, for the respondents/State.

Reply on behalf of respondents No. 2 & 3 is stated to have been filed in the Registry yesterday. However, the same is not on record. Registry is directed to trace and place the same on record, if in order.

Learned Deputy Solicitor General of India submits that reply on behalf of respondents No. 1, 4 & 5 has been filed in the Registry on 02.03.2023. However, the same is also not on record. Learned Deputy Solicitor General of India to follow up with the Registry.

List on 26.07.2023.

(Tarlok Singh Chauhan) Acting Chief Justice (Virender Singh) Judge.

May 17, 2023 ( hemlata) ::: Downloaded on - 18/05/2023 20:30:43 :::CIS .

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