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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 47(2) in Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions of Intra-State Open Access) Regulations, 2015

(2)Embedded open access consumers shall pay wheeling charges as determined by the Commission in the following manner :-WC Embedded consumer = WC - [FC*12*1000/365] (in Rs./MW day)Where,WC Embedded consumer = Net wheeling charges for embedded consumersWC = Wheeling charges as determined by the Commission in accordance with the methodology specified in Regulation 21(2) contained in Chapter 5 of these regulations.FC = Fixed/demand charges in Rs./kVA/month or Rs./kW/month as per applicable rate schedule of the prevailing tariff order.Note. - In case Wheeling Charges for embedded consumer worked out as above becomes negative, such charge shall be zero.