Himachal Pradesh High Court
P.S. Dipta vs . Union Of India And Others on 24 August, 2022
Bench: Sabina, Sushil Kukreja
P.S. Dipta vs. Union of India and others CWP No.3696 of 2015 .
24.08.2022 Present: Mr. Paras Dhaulta, Advocate on behalf of Mr. Sunil Mohan Goel, Advocate, for the petitioner.
Mr. Balram Sharma, Assistant Solicitor General of India, for respondent No.1/Union of India.
Mr. Hitender Verma, Advocate on behalf of Mr. Prashant Sharma, Advocate, for respondents No.2 and 3.
Learned counsel for the petitioner requests for an adjournment.
As requested, list after two weeks.
( Sabina ) Judge ( Sushil Kukreja ) August 24, 2022 (KS) Judge ::: Downloaded on - 24/08/2022 20:04:45 :::CIS