Himachal Pradesh High Court
P.S.Dipta vs . Union Of India & Ors. on 19 May, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
P.S.Dipta vs. Union of India & Ors.
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CWP No.3696 of 2015 19.05.2022 Present Mr. Sunil Mohan Goel, Advocate, for the petitioner.
Mr. Vir Bahadur Verma, CGC, for respondent-
Union of India.
Mr. Prashant Sharma, Advocate, for respondents No.2 and 3.
List before another Bench of which one of us (Sandeep Sharma, Judge) is not a Member.
(Mohammad Rafiq) Chief Justice Sandeep Sharma) Judge 19th May, 2022 (shankar) ::: Downloaded on - 19/05/2022 20:07:22 :::CIS