Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Rajasthan - Subsection Section 23(2) in Rajasthan Agricultural University Act, 1962 (2)It shall consist of-(a)the Vice-Chancellor as its Chairman;(b)the Dean of Student Welfare;(c)the Deans of Colleges.]
