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State of Rajasthan - Section

Section 23 in Rajasthan Agricultural University Act, 1962

23. [ The Council of Deans. [Substituted, by Act No. 11 of 1988 dated 15-10-1988 w.e.f. 24-7-88.]

(1)The Council of Deans shall be incharge of all administrative matters pertaining to Constituent colleges and University Teaching Departments including student discipline in such colleges or departments and shall make its recommendations to the Board.
(2)It shall consist of-
(a)the Vice-Chancellor as its Chairman;
(b)the Dean of Student Welfare;
(c)the Deans of Colleges.]