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State of Tripura - Section

Section 174A in Tripura Excise Rules, 1962

174A.

All liquor licensees shall close their premises on the following occasions, namely:
(a)on the Republic Day ;
(b)on the Budha Purnima Day ;
(c)on the Independence Day ;
(d)on the Gandhiji's Birth Day ;
(e)last two days of Durga Puja ;
(f)on the day of Biswakarma Puja ;
(g)on the day of Kali Puja i.e. Dewali ;
(h)on Monday and Thursday of each week ; and
(i)on the day of Poll and two days immediately preceding the said date at the time of the general election or bye-election of the Parliamentary and Legislative Constituencies in Tripura.