Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 174A] [Entire Act] State of Tripura - Subsection Section 174A(i) in Tripura Excise Rules, 1962 (i)on the day of Poll and two days immediately preceding the said date at the time of the general election or bye-election of the Parliamentary and Legislative Constituencies in Tripura.
