Section 1 in The Delhi and Ajmer Merwara Land Development Act, 1948
1. Short title, extent and commencement.-
(1)This Act may be called the Delhi and Ajmer-Merwara Land Development Act, 1948.(2)It extends to the 1[States] of Delhi and 2[Ajmer].(3)It shall come into force in each of the said 1[States] on such date3 as the Chief Commissioner of that 4[State] may, by notification in the Official Gazette, appoint in this behalf.
