Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

NCT Delhi - Subsection

Section 1(3) in The Delhi and Ajmer Merwara Land Development Act, 1948

(3)It shall come into force in each of the said 1[States] on such date3 as the Chief Commissioner of that 4[State] may, by notification in the Official Gazette, appoint in this behalf.