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[Cites 0, Cited by 0] [Section 25(6)] [Section 25] [Entire Act]

State of Uttar Pradesh - Subsection

Section 25(6)(vii) in Uttar Pradesh Private Universities Act, 2019

(vii)the Finance Officer shall have the right to speak in and otherwise to take part in the proceedings of the Executive Council but shall not be entitled to vote;