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State of Uttar Pradesh - Section

Section 11 in The U.P. Subordinate (Co-operative and Panchayat) Audit Service Rules, 1980

11. Character.

- The character of a candidate for direct recruitment to a post in the service must be such as to render him suitable in all respects for employment in Government Service. It shall be the duty of the appointing authority to satisfy itself on this point.Note. - Persons dismissed by the Union Government or by a State Government or by a Body, Corporation or Undertaking, owned or controlled by the Union or a State Government or by a Local Authority shall not be eligible for recruitment to the Service. Persons convicted of an offence involving moral turpitude shall also be ineligible.