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[Cites 0, Cited by 0] [Section 56(4)] [Section 56] [Entire Act]

State of Andhra Pradesh - Subsection

Section 56(4)(vi) in Dr. Y.S.R. Horticultural University Act, 2007

(vi)the institution and withdrawl of fellowships, scholarships, studentships, bursaries, medals and prizes and the conditions of award thereof, on recommendation of the Academic Council;