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[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Andhra Pradesh - Subsection

Section 56(4) in Dr. Y.S.R. Horticultural University Act, 2007

(4)The Board of Management may make Regulations for;
(i)the procedure at meetings of Authorities including the quorum for the transaction of business by them,
(ii)the holding of Convocations to confer degrees and diplomas;
(iii)the conferment and withdrawl of honorary degrees and other distinctions,
(iv)the establishment, amalgamation and abolition of departments/divisions of teaching in the Faculties / Colleges,
(v)the establishment and abolition of hostels maintained by the University, on the recommendation of the Academic Council;
(vi)the institution and withdrawl of fellowships, scholarships, studentships, bursaries, medals and prizes and the conditions of award thereof, on recommendation of the Academic Council;
(vii)remunerations and allowances including traveling and daily allowances to be paid to Officers, teachers and other persons employed under the University;
(viii)the conditions under which students shall be admitted to the degree, diploma or other courses and to the examinations of the University and the conditions for the award and withdrawl of degree and diplomas, on the recommendation of the Academic Council;
(ix)the conditions of residence of the students of the University and the levying of fees for residence in hostels maintained by the University;
(x)the fees which may be charged by the University connected therewith.
(xi)any other matter connected with the management of University.