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State of Rajasthan - Section

Section 4 in Rajasthan Electrical Inspectorate (Formation of Technical Committee and Grant of Licence, Competency Certificate to work and Permit to work) Rules, 2016

4. Supervisor's Certificate of Competency to work and Permit to work as Supervisor, Eligibility Condition.

- There shall be two classes of Supervisors, as given in column 2 of Schedule-II. Supervisor's certificate of competency (SCC) to work or permit to work as Supervisor shall be granted to the candidates by the following mode: -
(a)Through examination: The candidate who possess the qualification for appearing in the examination as mentioned in column 3 of Schedule-II and have passed the examination conducted by the Technical Committee or body/institution appointed by the Government shall be granted a Supervisor's certificate of competency (SCC) to work ; or
(b)Without examination: The candidate who possess the qualification and experience as mentioned in column 4 of the Schedule-II shall be granted a permit to work as Supervisor.