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[Cites 0, Cited by 0] [Section 86] [Entire Act]

State of Jharkhand - Subsection

Section 86(13) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(13)The SJPU shall work in close co-ordination with the District Child Protection Unit, the Board and the Committee in the matters concerning the welfare of children within its jurisdiction.