Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act] State of Maharashtra - Subsection Section 13(2)(b) in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005 (b)a certified copy of the updated list with prescribed details of Distributary Level Associations included in the Canal Level Association.