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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Maharashtra - Subsection

Section 13(2) in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005

(2)The notification under sub-section (1) shall contain,-
(a)a certified copy of 'updated map of area of operation of Canal Level Association showing prescribed details necessary for Operation and Management;
(b)a certified copy of the updated list with prescribed details of Distributary Level Associations included in the Canal Level Association.