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[Cites 0, Cited by 0] [Section 679] [Entire Act]

State of Jharkhand - Subsection

Section 679(2) in Bihar Education Code, 1961

(2)Duplicate copies of upper primary scholarship certificates may be obtained on payment of a fee of 50 Paise. No duplicate will be granted unless District Education Officer is satisfied that the original certificate has been destroyed or lost.(Government Resolution no. 2246-E., dated the 3rd November, 1914; Government Resolution no. 3961-E., dated the 19th November, 1925; and D. P. I.'s letter no. 10944, dated the 18th December, 1933.)
(c)Middle scholarships.