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State of Jharkhand - Section

Section 679 in Bihar Education Code, 1961

679. Forwarding of marks.

- The marks assigned to the candidates will be forwarded to the District Education Officer, who will award the scholarships in accordance with these rules. Not more than one scholarship will ordinarily be awarded to a school in one year, provided that a boy and a girl may gain scholarships from the same school and provided also that the District Education Officer may in other exceptional cases permit a school to secure more than one scholarships.Notes. - (1) A list of the scholarships awarded should be published in the Gazette by the District Education Officer.
(2)Duplicate copies of upper primary scholarship certificates may be obtained on payment of a fee of 50 Paise. No duplicate will be granted unless District Education Officer is satisfied that the original certificate has been destroyed or lost.(Government Resolution no. 2246-E., dated the 3rd November, 1914; Government Resolution no. 3961-E., dated the 19th November, 1925; and D. P. I.'s letter no. 10944, dated the 18th December, 1933.)
(c)Middle scholarships.