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[Cites 0, Cited by 0] [Section 157] [Entire Act]

Union of India - Subsection

Section 157(5) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

(5)The first inspection shall be carried out in accordance with the maintenance programme as referred to in rule 156 on maintenance programme, not later than five years after the system has been put into operation.